Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 368] [Entire Act] State of Uttar Pradesh - Subsection Section 368(b) in Rules under the United Provinces Excise Act, 1910 (b)Any person who has been debarred from bidding under the rules elsewhere shall not be allowed to participate in the auction.