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[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

State of Gujarat - Subsection

Section 19(2)(ii) in Bachelor of Engineering and Technology (Regulation of Admission and Payment of Fees) Rules, 2013

(ii)the names of the candidates who have passed the qualifying examination from the Gujarat State and have appeared in JEE (Main) examination of corresponding year and have newly registered tor admission on the vacant seats.