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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Rajasthan - Subsection

Section 33(5) in First Statutes of the Jai Narayan Vyas University Jodhpur

(5)The minimum rate of subscription shall be 8 per cent of the subscriber's monthly pay including dearness pay. A subscriber may however at his option subscribe at a rate higher than the minimum rate. The fraction in the amount calculated on this basis shall be rounded off to the nearest rupee and be deducted from the monthly pay of each subscriber. The subscriber may have the choice to revise the amount of extra subscription twice a year.Note.- (i) If during the period of study leave one subscribes the full amount to his Provident Fund account, the University will also contribute its full share irrespective of the fact what he actually draws as his salary.