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[Cites 0, Cited by 0] [Section 4A] [Entire Act]

Union of India - Subsection

Section 4A(2) in The Forest (Conservation) Rules, 2003

(2)The Regional Empowered Committee at each of the Regional Offices shall consist of the following members to be appointed by the Central Government to deal with the forest conservation matters, namely:
(i) Head of the Regional Office; Chairperson
(ii) Senior most officer from amongst officers in therank of Chief Conservator of Forests or Conservator of Forests inthe Regional Office; Member
(iii) Three non-official members from amongst eminentpersons who are experts in the forestry and allied disciplines; Members
(iv) Senior most officer from amongst officers in therank of Deputy Conservator of Forests in the Regional Office. Member-Secretary