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[Cites 3, Cited by 2]

Punjab-Haryana High Court

Smt. Shimla Devi And Another vs State Of Haryana And Another on 9 September, 2008

Author: Rajesh Bindal

Bench: Rajesh Bindal

     In the High Court of Punjab and Haryana at Chandigarh

                                              Date of decision: 9.9.2008
1.   R.F.A. NO. 1876 of 1994
     Smt. Shimla Devi and another                            ....Appellants
                                    Vs
     State of Haryana and another                            ....Respondents

2. R.F.A. NO. 1877 of 1994 Satish Kumar and another ....Appellants Vs State of Haryana and another ....Respondents

3. R.F.A. NO. 1878 of 1994 Smt. Uttara Gulati ....Appellant Vs State of Haryana and another ....Respondents

4. R.F.A. NO. 1879 of 1994 Sh. Vinod Kumar ....Appellant Vs State of Haryana and another ....Respondents 5 R.F.A. NO. 1880 of 1994 Ms. Sonia ....Appellant Vs State of Haryana and another ....Respondents 6 R.F.A. NO. 1881of 1994 Ms. Ratna ....Appellant Vs State of Haryana and another ....Respondents 7 R.F.A. NO. 1948 of 1994 Smt. Radha Bai ....Appellant Vs State of Haryana and another ....Respondents 8. R.F.A. No. 2095 of 1994 Smt. Versha Rani ... Appellant Vs State of Haryana and another ... Respondents 9 R.F.A. NO. 2151 of 1994 Smt. Indira Khatta ....Appellant Vs State of Haryana and another ....Respondents 10 R.F.A. NO. 2152 of 1994 Sarvjit Singh ....Appellant Vs State of Haryana and another ....Respondents R.F.A. No. 2095 of 1994 [2] 11 R.F.A. NO. 2286 of 1994 State of Haryana and another ....Appellants Vs Kehar Singh and others ....Respondents 12 R.F.A. NO. 2304 of 1994 State of Haryana and another ....Appellants Vs Munish Kumar and others ....Respondents 13 R.F.A. NO. 2345 of 1994 State of Haryana and another ....Appellants Vs Smt. Taranjeet Kaur and another ....Respondents 14 R.F.A. NO. 2346 of 1994 State of Haryana and another ....Appellants Vs Smt. Harbans ....Respondent 15 R.F.A. NO. 2347 of 1994 and Cross Objection No.108 C-I of 1995 State of Haryana and another ....Appellants Vs Smt. Kamlesh Vig ....Respondent 16 R.F.A. NO. 2348 of 1994 State of Haryana and another ....Appellants Vs Ms. Sonia ....Respondent 17 R.F.A. NO. 2349 of 1994 State of Haryana and another ....Appellants Vs Smt. Jagdish Kaur and another ....Respondents 18 R.F.A. NO. 2350 of 1994 State of Haryana and another ....Appellants Vs Smt. Uttara Gulati ....Respondent 19 R.F.A. NO. 2351 of 1994 State of Haryana and another ....Appellants Vs Vinod Kumar ....Respondent 20 R.F.A. NO. 2353 of 1994 State of Haryana and another ....Appellants Vs Sant Bhushan Goel ....Respondent R.F.A. No. 2095 of 1994 [3] 21 R.F.A. NO. 2354 of 1994 State of Haryana and another ....Appellants Vs Mr. Kailash Malik ....Respondent 22 R.F.A. NO. 2355 of 1994 State of Haryana and another ....Appellants Vs Ram Piyari ....Respondent 23 R.F.A. NO. 2356 of 1994 State of Haryana and another ....Appellants Vs Smt. Radha Bai ....Respondent 24 R.F.A. NO. 2357 of 1994 State of Haryana and another ....Appellants Vs Satish Kumar and another ....Respondents 25 R.F.A. NO. 2358 of 1994 State of Haryana and another ....Appellants Vs Dharamjit ....Respondent 26 R.F.A. NO. 2359 of 1994 State of Haryana and another ....Appellants Vs Indira Khattar ....Respondent 27 R.F.A. NO. 2360 of 1994 State of Haryana and another ....Appellants Vs Smt.Bharti Khurana and others ....Respondents 28 R.F.A. NO. 2361 of 1994 Cross Objection No.109 C-I of 1995 State of Haryana and another ....Appellants Vs Kartar Singh ....Respondent 29 R.F.A. NO. 2362 of 1994 State of Haryana and another ....Appellants Vs Smt. Anita Rani ....Respondent 30 R.F.A. NO. 2363 of 1994 State of Haryana and another ....Appellants Vs Smt. Pushpa Wati ....Respondent R.F.A. No. 2095 of 1994 [4] 31 R.F.A. NO. 2364 of 1994 State of Haryana and another ....Appellants Vs Ashok Kumar ....Respondent 32 R.F.A. NO. 2365 of 1994 State of Haryana and another ....Appellants Vs Ashok Kumar and another ....Respondents 33 R.F.A. NO. 2366 of 1994 State of Haryana and another ....Appellants Vs Smt. Varsha Rani ....Respondent.

34 R.F.A. NO. 2367 of 1994

State of Haryana and another ....Appellants Vs Smt. Shimla Devi ....Respondent 35 R.F.A. NO. 2368 of 1994 State of Haryana ....Appellant.

Vs Smt. Santosh Rani ....Respondent 36 R.F.A. NO. 2369 of 1994 State of Haryana and another ....Appellants Vs Smt. Sudarshan Kumari ....Respondent 37 R.F.A. NO. 2377 of 1994 State of Haryana and another ....Appellants Vs Sarvjit Singh ....Respondent 38 R.F.A. NO. 2378 of 1994 State of Haryana and another ....Appellants Vs Ram Kumar and another ....Respondents 39 R.F.A. NO. 2379 of 1994 State of Haryana and another ....Appellants Vs Chhatar Singh @ Attar Singh ....Respondent R.F.A. No. 2095 of 1994 [5] 40 R.F.A. NO. 2380 of 1994 State of Haryana and another ....Appellants Vs Sh. Madan Lal ....Respondent 41 R.F.A. NO. 2381 of 1994 Cross Objection No.4 C-I of 1994 State of Haryana and another ....Appellants Vs Ram Sarup ....Respondent 42 R.F.A. NO. 2382 of 1994 State of Haryana and another ....Appellants Vs Sh. Malook Singh and others ....Respondents 43 R.F.A. NO. 2383 of 1994 State of Haryana and another ....Appellants Vs Smt. Shashi Parbha ....Respondent 44 R.F.A. NO. 2407 of 1994 Cross Objection No.45 C-I of 1995 State of Haryana and another ....Appellants Vs M/S Mittal Woolen Mills and Cotton Mills and another ....Respondents 45 R.F.A. NO. 2525 of 1994 Devinder Singh ....Appellant Vs State of Haryana and another ....Respondents 46 R.F.A. NO. 2866 of 1994 Kailash Malik ....Appellant Vs State of Haryana and another ....Respondents 47 R.F.A. NO. 2867 of 1994 Ashok Kumar ....Appellant Vs State of Haryana and another ....Respondents R.F.A. No. 2095 of 1994 [6] 48 R.F.A. NO. 2960 of 1994 Smt. Bharti Khurana and others ....Appellants Vs State of Haryana and others ....Respondents 49 R.F.A. No.2427 of 1995 Didar Singh and another ....Appellants Vs. State of Haryana and another ....Respondents 50 R.F.A. No.2428 of 1995 Jeet Singh @ Jagjit Singh ....Appellant Vs. State of Haryana and another ....Respondents 51 R.F.A. NO. 116 of 1996 Veena Rani ....Appellant Vs H.U.D.A. and others ....Respondents 52 R.F.A. NO. 124 of 1996 Shashi Waran ....Appellant Vs State of Haryana and another ....Respondents 53 R.F.A. No.150 of 1996 Dina Nath ....Appellant Vs. State of Haryana and another ....Respondents 54 R.F.A. No.157 of 1996 Parkash Chand ....Appellant Vs. H.U.D.A. ....Respondent 55 R.F.A. No.231 of 1996 Ashok Kumar Sehgal and another ....Appellants Vs. State of Haryana and another ....Respondents R.F.A. No. 2095 of 1994 [7] 56 R.F.A. No.232 of 1996 Smt.Chanchal Sehgal ....Appellant Vs. State of Haryana and another ....Respondents 57 R.F.A. No.233 of 1996 Smt.Sudesh ....Appellant Vs. State of Haryana and another ....Respondents 58 R.F.A. No.234 of 1996 Som Nath Aggarwal ....Appellant Vs. State of Haryana and another ....Respondents 59 R.F.A. No.235 of 1996 Sh. Sham Sunder ....Appellant Vs. State of Haryana and another ....Respondents 60 R.F.A. No.236 of 1996 Smt.Tripta Devi ....Appellant Vs. State of Haryana and another ....Respondents 61 R.F.A. No. 237 of 1996 Sh. Vijay Sehgal and another ....Appellants Vs. State of Haryana and another ....Respondents 62 R.F.A. No.238 of 1996 Som Nath Aggarwal ....Appellant Vs. State of Haryana and another ....Respondents R.F.A. No. 2095 of 1994 [8] 63 R.F.A. No.239 of 1996 Shri Surinder Kumar and others ....Appellants Vs. State of Haryana and another ....Respondents 64 R.F.A. No. 240 of 1996 Sh. Satish Pal and another ....Appellants Vs. State of Haryana and another ....Respondents 65 R.F.A. No. 241 of 1996 Sh.Narinder Kumar Kapoor ....Appellant Vs. State of Haryana and another ....Respondents 66 R.F.A. No. 396 of 1996 Dharam Chand Ahuja and another ....Appellants Vs. State of Haryana and another ....Respondents 67 R.F.A. No.422 of 1996 Jawahar Lal ....Appellant Vs. State of Haryana and another ....Respondents 68 R.F.A. No.525 of 1996 Krishan Lal and another ....Appellants Vs. State of Haryana and another ....Respondents 69 R.F.A. No.536 of 1996 Balwinder Singh ....Appellant Vs State of Haryana and another ....Respondents R.F.A. No. 2095 of 1994 [9] 70 R.F.A. No.602 of 1996 Karnail Singh and others ....Appellants Vs. State of Haryana and others ....Respondents 71 R.F.A. NO. 802 of 1996 State of Haryana and another ....Appellants Vs Smt. Veena Rani and another ....Respondents 72 R.F.A. NO. 803 of 1996 State of Haryana and another ....Appellants Vs Sh. Inder Dutt ....Respondent 73 R.F.A. NO. 804 of 1996 and Cross Objection No. 27-CI of 1997 State of Haryana and another ....Appellants Vs Sh. Ram Saran Dhingra ....Respondent 74 R.F.A. No.855 of 1996 Madhu Bala ....Appellant Vs. State of Haryana and another ....Respondents 75 R.F.A. No.938 of 1996 State of Haryana and another ....Appellants Vs. Raj Kumar ....Respondent 76 R.F.A. No.939 of 1996 State of Haryana and another ....Appellants Vs. Smt.Bhag Devi ....Respondent R.F.A. No. 2095 of 1994 [10] 77 R.F.A. No. 940 of 1996 State of Haryana and another ....Appellants Vs. Vishal Goel and others ....Respondents 78 R.F.A. No.941 of 1996 State of Haryana and another ....Appellants Vs. Shri Surinder Kumar ....Respondent 79 R.F.A. No. 978 of 1996 Sanjay Tandon ....Appellant Vs. State of Haryana and another ....Respondents 80 R.F.A. No.1004 of 1996 Smt.Bhag Devi ....Appellant Vs. State of Haryana and another ....Respondents 81 R.F.A. No. 1046 of 1996 State of Haryana and another ....Appellants Vs. Jiwan Parkash ....Respondent 82 R.F.A. No. 1058 of 1996 Roop Chand ....Appellant Vs. State of Haryana and others ....Respondents 83 R.F.A. No.1059 of 1996 Ramesh Chand ....Appellant Vs. State of Haryana and others ....Respondents R.F.A. No. 2095 of 1994 [11] 84 R.F.A. No.1064 of 1996 Sheela Wanti and others ....Appellants Vs. State of Haryana and another ....Respondents 85 R.F.A. No.1065 of 1996 State of Haryana and another ....Appellants Vs. Smt.Santosh Rani ....Respondent 86 R.F.A. No. 1067 of 1996 State of Haryana and another ....Appellants Vs. Smt.Chanchal Rani ....Respondent 87 R.F.A. No. 1068 of 1996 and Cross Objection No.40 C-I of 1997 State of Haryana and another ....Appellants Vs. Smt.Sardha Arora ....Respondent 88 R.F.A. No.1069 of 1996 State of Haryana and another ....Appellants Vs. Radhey Sham ....Respondent 89 R.F.A. No.1070 of 1996 and Cross Objection No.38 C-I of 1997 State of Haryana and another ....Appellants Vs. Jugal Kishore Chopra ....Respondent 90 R.F.A. No. 1071 of 1996 State of Haryana and another ....Appellants Vs. R.F.A. No. 2095 of 1994 [12] Smt.Veena Kumari ....Respondent 91 R.F.A. No.1072 of 1996 State of Haryana and another ....Appellants Vs. Ravinder Pal ....Respondent 92 R.F.A. No.1073 of 1996 State of Haryana and another ....Appellants Vs. Ram Lubhya ....Respondent 93 R.F.A. No.1074 of 1996 and Cross Objection No.33 C-I of 1997 State of Haryana and another ....Appellants Vs. Smt.Santosh Gupta ....Respondent 94 R.F.A. No.1075 of 1996 State of Haryana and another ....Appellants Vs. Pawan Kumar ....Respondent 95 R.F.A. No.1076 of 1996 State of Haryana and another ....Appellants Vs. Smt.Anand Versha ....Respondent 96 R.F.A. No.1077 of 1996 State of Haryana and another ....Appellants Vs. Natha Lal Joshi ....Respondent 97 R.F.A. No.1078 of 1996 and Cross Objection No.34 C-I of 1997 State of Haryana and another ....Appellants Vs. R.F.A. No. 2095 of 1994 [13] Ashwani Kumar Sareen ....Respondent 98 R.F.A. No.1079 of 1996 and Cross Objection No.35 C-I of 1997 State of Haryana and another ....Appellants Vs. Vijay Kumar Sahagal ....Respondent 99 R.F.A. No.1080 of 1996 State of Haryana and another ....Appellants Vs. Raj Kumar Khosla ....Respondent 100 R.F.A. No.1081 of 1996 and Cross Objection No.39 C-I of 1997 State of Haryana and another ....Appellants Vs. Smt.Gulshan Kapur ....Respondent 101 R.F.A. No. 1082 of 1996 State of Haryana and another ....Appellants Vs. Smt.Nirmal ....Respondent 102 R.F.A. No.1083 of 1996 and Cross Objection No.32C-I of 1997 State of Haryana and another ....Appellants Vs. Prem Kharbanda ....Respondent 103 R.F.A. No.1084 of 1996 State of Haryana and another ....Appellants Vs. Smt.Ram Lubhai and another ....Respondents 104 R.F.A. No.1085 of 1996 State of Haryana and another ....Appellants Vs. R.F.A. No. 2095 of 1994 [14] Sh. Dwarka Dass Dua ....Respondent 105 R.F.A. No.1086 of 1996 State of Haryana and another ....Appellants Vs. Subash Chander Khanna ....Respondent 106 R.F.A. No.1087 of 1996 State of Haryana and another ....Appellants Vs. Jagdish Raj ....Respondent 107 R.F.A. No.1088 of 1996 and Cross Objection No.36 C-I of 1997 State of Haryana and another ....Appellants Vs. Smt.Indra Aggarwal ....Respondent 108 R.F.A. No.1089 of 1996 State of Haryana and another ....Appellants Vs. Sh. Ramesh Chand Sharma ...Respondent 109 R.F.A. No. 1090 of 1996 State of Haryana and another ....Appellants Vs. Sh. Jugal Kishore and another ....Respondents 110 R.F.A. No.1091 of 1996 and Cross Objection No.37 C-I of 1997 State of Haryana and another ....Appellants Vs. Smt.Usha Arora ....Respondent 111 R.F.A. No.1092 of 1996 State of Haryana and another ....Appellants Vs. Arun Kumar ....Respondent R.F.A. No. 2095 of 1994 [15] 112 R.F.A. No.1093 of 1996 Varinder Pal and others ....Appellants Vs. State of Haryana and another ....Respondents 113 R.F.A. No.1103 of 1996 Balbir Singh and others ....Appellants Vs. State of Haryana and another ....Respondents 114 R.F.A. No. 1145 of 1996 Smt.Sarti Devi ....Petitioner Vs. State of Haryana and another ....Respondents 115 R.F.A. No.1151 of 1996 State of Haryana and another ....Appellants Vs. Siri Ram ....Respondent 116 R.F.A. No.1152 of 1996 State of Haryana and another ....Appellants Vs. Baldev Raj ....Respondent 117 R.F.A. No.1153 of 1996 and Cross Objection No.109 C-I of 1997 State of Haryana and another ....Appellants Vs. Smt.Santosh Narula ....Respondent 118 R.F.A. No.1154 of 1996 State of Haryana and another ....Appellants Vs. Sunil Kumar Makkar ....Respondent R.F.A. No. 2095 of 1994 [16] 119 R.F.A. No.1155 of 1996 State of Haryana and another ....Appellants Vs. Satpal ....Respondent 120 R.F.A. No. 1156 of 1996 State of Haryana and another ....Appellants Vs. Subhash Chander ....Respondent 121 R.F.A. No.1157 of 1996 State of Haryana and another ....Appellants Vs. Dina Nath ....Respondent 122 R.F.A. No. 1158 of 1996 State of Haryana and another ....Appellants Vs. Sangat Singh ....Respondent 123 R.F.A. No.1159 of 1996 State of Haryana and another ....Appellants Vs. Krishan Kanhiya ....Respondent 124 R.F.A. No. 1160 of 1996 State of Haryana and another ....Appellants Vs. Sohan Lal Makkar ....Respondent 125 R.F.A. No.1161 of 1996 and Cross Objection No.110 C-I of 1997 State of Haryana and another ....Appellants Vs. Smt.Renu Gulati ....Respondent R.F.A. No. 2095 of 1994 [17] 126 R.F.A. No. 1162 of 1996 State of Haryana and another ....Appellants Vs. Satpal and another ....Respondents 127 R.F.A. No.1163 of 1996 State of Haryana and another ....Appellants Vs. Pushpa Rani ....Respondent 128 R.F.A. No.1164 of 1996 and Cross Objection No.1 C-I of 1997 State of Haryana and another ....Appellants Vs. Purshotam Lal ....Respondent 129 R.F.A. No.1165 of 1996 State of Haryana and another ....Appellants Vs. Devinder Kumar ....Respondent 130 R.F.A. No.1166 of 1996 State of Haryana and another ....Appellants Vs. Shyam Sunder ....Respondent 131 R.F.A. No.1167 of 1996 State of Haryana and another ....Appellants Vs. Didar Singh and another ....Respondents 132 R.F.A. No. 1168 of 1996 State of Haryana and another ....Appellants Vs. Chander Parbha ....Respondent R.F.A. No. 2095 of 1994 [18] 133 R.F.A. No.1169 of 1996 State of Haryana and another ....Appellants Vs. Inder Singh ....Respondent 134 R.F.A. No. 1170 of 1996 State of Haryana and another ....Appellants Vs. Gian Chand and others ....Respondents 135 R.F.A. No.1171 of 1996 State of Haryana and another ....Appellants Vs. Ashok Kumar ....Respondent 136 R.F.A. No.1172 of 1996 State of Haryana and another ....Appellants Vs. Jeet Singh @ Jagjit Singh ....Respondent 137 R.F.A. No.1173 of 1996 State of Haryana and another ....Appellants Vs. Subhash Chander ....Respondent 138 R.F.A. No.1174 of 1996 State of Haryana and another ....Appellants Vs. Madhu Jain ....Respondent 139 R.F.A. No. 1175 of 1996 State of Haryana and another ....Appellants Vs. Bahadur Chand ....Respondent R.F.A. No. 2095 of 1994 [19] 140 R.F.A. No.1176 of 1996 State of Haryana and another ....Appellants Vs. Balvinder Singh ....Respondent 141 R.F.A. No. 1177 of 1996 State of Haryana and another ....Appellants Vs. Bhisham Dev Sarin ....Respondent 142 R.F.A. No.1178 of 1996 State of Haryana and another ....Appellants Vs. Madhu Bala ....Respondent 143 R.F.A. No.1179 of 1996 State of Haryana and another ....Appellants Vs. Dinesh Kumar ....Respondent 144 R.F.A. No.1182 of 1996 Sat Pal and another ....Appellants Vs. State of Haryana and another ....Respondents 145 R.F.A. No.1183 of 1996 Gian Chand and others ....Appellants Vs. State of Haryana and another ....Respondents 146 R.F.A. No. 1200 of 1996 Vishal Goel and others ....Appellants Vs. State of Haryana and another ....Respondents R.F.A. No. 2095 of 1994 [20] 147 R.F.A. No. 1325 of 1996 State of Haryana and another ....Appellants Vs. Som Nath Aggarwal ....Respondent 148 R.F.A. No.1326 of 1996 State of Haryana and another ....Appellants Vs. Smt.Chanchal Sehgal ....Respondent 149 R.F.A. No.1327 of 1996 State of Haryana and another ....Appellants Vs. Sham Sunder ....Respondent 150 R.F.A. No. 1328 of 1996 State of Haryana and another ....Appellant Vs. Satish Pal and another ....Respondents 151 R.F.A. No.1329 of 1996 State of Haryana and another ....Appellants Vs. Smt.Tripta Devi ....Respondent 152 R.F.A. No.1330 of 1996 State of Haryana and another ....Appellants Vs. Sh.Vijay Sehgal and another ....Respondents 153 R.F.A. No.1331 of 1996 State of Haryana and another ....Appellants Vs. Surrender Kumar and others ....Respondents R.F.A. No. 2095 of 1994 [21] 154 R.F.A. No.1332 of 1996 State of Haryana and another ....Appellants Vs. Smt.Sudesh ....Respondent 155 R.F.A. No.1333 of 1996 State of Haryana and another ....Appellants Vs. Narinder Kumar Kapoor ....Respondent 156 R.F.A. No.1334 of 1996 State of Haryana and another ....Appellants Vs. Sh. Ashok Sehgal and another ....Respondents 157 R.F.A. No.1425 of 1996 Sham Sunder ....Appellant Vs. State of Haryana ...Respondents 158 R.F.A. No.1426 of 1996 Sham Sunder ....Appellant Vs. State of Haryana and another ....Respondents 159 R.F.A. No.1427 of 1996 Krishan Lal ....Appellant Vs. State of Haryana ....Respondent 160 R.F.A. No.1428 of 1996 Sham Sunder ....Appellant Vs. State of Haryana and another ....Respondents R.F.A. No. 2095 of 1994 [22] 161 R.F.A. No.1429 of 1996 Sham Sunder ....Appellant Vs. State of Haryana ....Respondent 162 R.F.A. No.1430 of 1996 Sham Sunder ....Appellant Vs. State of Haryana ....Respondent 163 R.F.A. NO. 1444 of 1996 Ashok Kumar ....Appellant Vs State of Haryana and another ....Respondents 164 R.F.A. NO. 1445 of 1996 Amar Singh ....Appellant Vs State of Haryana and another ....Respondents 165 R.F.A. No.1493 of 1996 Sohan Lal Makkar ....Appellant Vs. State of Haryana and another ....Respondents 166 R.F.A. No.1494 of 1996 Sunil Kumar Makkar ....Appellant Vs. State of Haryana and another ....Respondents 167 R.F.A. NO. 1584 of 1996 State of Haryana and another ....Appellants Vs Smt. Raj Rani ....Respondent R.F.A. No. 2095 of 1994 [23] 168 R.F.A. NO. 1585 of 1996 State of Haryana and another ....Appellants Vs Smt. Jagmati ....Respondent 169 R.F.A. NO. 1586 of 1996 State of Haryana and another ....Appellants Vs Amar Singh ....Respondent 170 R.F.A. NO. 1587 of 1996 State of Haryana and another ....Appellants Vs Smt. Kamlesh Devi ....Respondent 171 R.F.A. NO. 1588 of 1996 State of Haryana and another ....Appellants Vs Ashok Kumar ....Respondent 172 R.F.A. NO. 1589 of 1996 State of Haryana ....Appellant Vs Neeraj Kumar ....Respondent 173 R.F.A. NO. 1610 of 1996 Cross Objection No.62 C-I of 1998 State of Haryana and another ....Appellants Vs Sh. Jagdish Chander ....Respondent 174 R.F.A. No.1622 of 1996 State of Haryana and another ....Appellants Vs. Smt.Sarti Devi ....Respondent 175 R.F.A. No.1623 of 1996 State of Haryana and another ....Appellants Vs. R.F.A. No. 2095 of 1994 [24] Murti Devi Jee ....Respondent 176 R.F.A. No. 1624 of 1996 State of Haryana and another ....Appellants Vs. Murti Devi Ji and others ....Respondents 177 R.F.A. No.1625 of 1996 Mahesh Inder Singh and another ....Appellants Vs. State of Haryana and others ....Respondents 178 R.F.A. No.1630 of 1996 State of Haryana and another ....Appellants Vs. Balbir Singh and others ....Respondents 179 R.F.A. No.1631 of 1996 State of Haryana and others ....Appellants Vs. Ramesh Chand ....Respondent 180 R.F.A. No.1632 of 1996 State of Haryana ....Appellant Vs. Krishan Lal ....Respondent 181 R.F.A. No.1633 of 1996 State of Haryana ....Appellant Vs. Sham Sunder ....Respondent 182 R.F.A. No.1634 of 1996 State of Haryana ....Appellant Vs. Satya Pal and another ....Respondents R.F.A. No. 2095 of 1994 [25] 183 R.F.A. No.1635 of 1996 State of Haryana and another ....Appellants Vs. Arya Samaj Gurukul Section Panipat ....Respondent 184 R.F.A. No.1636 of 1996 State of Haryana and others ....Appellants Vs. Roop Chand ....Respondent 185 R.F.A. No.1637 of 1996 State of Haryana and another ....Appellants Vs. Ramesh Kumar ....Respondent 186 R.F.A. No.1638 of 1996 State of Haryana and another ....Appellants Vs. Smt. Daya Rani ....Respondent 187 R.F.A. No.1639 of 1996 State of Haryana ....Appellant vs. Sham Sunder and another ....Respondents 188 R.F.A. No.1640 of 1996 State of Haryana ....Appellant Vs. Sham Sunder ....Respondent 189 R.F.A. No.1641 of 1996 State of Haryana and another ....Appellants Vs. Kehar Singh ....Respondent R.F.A. No. 2095 of 1994 [26] 190 R.F.A. No.1642 of 1996 State of Haryana ....Appellant Vs. Sham Sunder ....Respondent 191 R.F.A. No.1643 of 1996 The State of Haryana ....Appellant Vs. Sham Sunder and another ....Respondents 192 R.F.A. No.1644 of 1996 State of Haryana and another ....Appellants Vs. Baleshwar Singh and another ....Respondents 193 R.F.A. No.1645 of 1996 State of Haryana and another ....Appellants Vs. Dharam Singh ....Respondent 194 R.F.A. No.1812 of 1996 State of Haryana and another ....Appellants Vs. Karnail Singh and others. ....Respondents 195 R.F.A. No.1813 of 1996 State of Haryana and another ....Appellants Vs. Smt.Neelam Rani ....Respondent 196 R.F.A. No.1814 of 1996 State of Haryana and another ....Appellants Vs. Smt.Indu Bala ....Respondent R.F.A. No. 2095 of 1994 [27] 197 R.F.A. No.1815 of 1996 State of Haryana and another ....Appellants Vs. Dharshna Rani ....Respondent 198 R.F.A. No.1816 of 1996 State of Haryana and another ....Appellants Vs. Gurbachan Singh ....Respondent 199 R.F.A. No.1817 of 1996 State of Haryana and another ....Appellants Vs. Pawan Kumar and another ....Respondents 200 R.F.A. No.1818 of 1996 State of Haryana and another ....Appellants Vs. Prithi Pal ....Respondent 201 R.F.A. No.1819 of 1996 State of Haryana and another ....Appellants Vs. Smt.Surinder ....Respondent 202 R.F.A. No.1820 of 1996 and Cross Objection No.58 C-I of 1997 State of Haryana and another ....Appellants Vs. Ashok Kumar ....Respondent 203 R.F.A. No.1821 of 1996 State of Haryana and another ....Appellants Vs. Ram Lal ....Respondent R.F.A. No. 2095 of 1994 [28] 204 R.F.A. No.1822 of 1996 State of Haryana and another ....Appellants Vs. Janki Devi ....Respondent 205 R.F.A. No.1823 of 1996 State of Haryana and another ....Appellants Vs. Raghunath Sharma ....Respondent 206 R.F.A. No.1824 of 1996 State of Haryana and another ....Appellants Vs. Pawan Kumar ....Respondent 207 R.F.A. No.1825 of 1996 State of Haryana and another ....Appellants Vs. Gurbachan Singh and another ....Respondents 208 R.F.A. No.1826 of 1996 and Cross Objection No.73 C-I of 1996 State of Haryana and another ....Appellants Vs. Ram Dhari ....Respondent 209 R.F.A. No.1827 of 1996 and Cross Objection No.72 C-I of 1996 State of Haryana and another ....Appellants Vs. Kuldeep Singh Khurana ....Respondent 210 R.F.A. No.1828 of 1996 State of Haryana and another ....Appellants Vs. Ashok Kumar ....Respondent R.F.A. No. 2095 of 1994 [29] 211 R.F.A. No.1830 of 1996 State of Haryana and another ....Appellants Vs. Smt.Bimla Rani ....Respondent 212 R.F.A. No.1831 of 1996 State of Haryana and another ....Appellants Vs. Ravi Kant and others ....Respondents 213 R.F.A. No.1832 of 1996 State of Haryana and another ....Appellants Vs. Dharam Chand Ahuja and another ....Respondents 214 R.F.A. No.1833 of 1996 State of Haryana and another ....Appellants Vs. Sheela Wanti and others ....Respondents 215 R.F.A. No.1834 of 1996 State of Haryana and another ....Appellants Vs. Varinder Pal and others ....Respondents 216 R.F.A. No.1835 of 1996 State of Haryana and another ....Appellants Vs. Jawahar Lal ....Respondent 217 R.F.A. No.1836 of 1996 State of Haryana and another ....Appellants Vs. Rajwant Singh (deceased) through L.Rs. ....Respondent R.F.A. No. 2095 of 1994 [30] 218 R.F.A. No.2008 of 1996 State of Haryana ....Appellant Vs. Basant Kumar ....Respondent 219 R.F.A. NO. 2117 of 1996 Smt. Usha Garg ....Appellant Vs State of Haryana and another ....Respondents 220 R.F.A. No. 2122 of 1996 Om Parkash ....Appellant Vs. State of Haryana and others ....Respondents 221 R.F.A. No.2123 of 1996 Shri Mukand Lal ....Appellant Vs. State of Haryana and others ....Respondents 222 R.F.A. No.2124 of 1996 Smt. Vishav Jyoti ....Appellant Vs. State of Haryana and others ...Respondents 223 R.F.A. NO. 2167 of 1996 State of Haryana and another ....Appellants Vs Smt. Sanesh Lata ....Respondent 224 R.F.A. NO. 2168 of 1996 State of Haryana and another ....Appellants Vs Sh. Kishan Chand ....Respondent R.F.A. No. 2095 of 1994 [31] 225 R.F.A. NO. 2169 of 1996 State of Haryana and another ....Appellants Vs Smt. Jai Mala ....Respondent 226 R.F.A. NO. 2170 of 1996 State of Haryana and another ....Appellants Vs Smt. Raj Bala ....Respondent 227 R.F.A. NO. 2171 of 1996 State of Haryana and another ....Appellants Vs Sh. Sanjay Bansal ....Respondent 228 R.F.A. NO. 2192 of 1996 State of Haryana and another ....Appellants Vs Smt.Usha Garg ....Respondent 229 R.F.A. NO. 2193 of 1996 State of Haryana and another ....Appellants Vs Smt. Usha Rani ....Respondent 230 R.F.A. NO. 2194 of 1996 State of Haryana and another ....Appellants Vs Smt. Santosh Rani ....Respondent 231 R.F.A. NO. 2195 of 1996 State of Haryana and another ....Appellants Vs Smt. Kamlesh ....Respondent 232 R.F.A. NO. 2196 of 1996 Cross Objection No.9 C-I of 1997 State of Haryana and another ....Appellants Vs Sh. Lalit Kumar ....Respondent R.F.A. No. 2095 of 1994 [32] 233 R.F.A. NO. 2197 of 1996 State of Haryana and another ....Appellants Vs Smt. Bala Rani ....Respondent 234 R.F.A. NO. 2198 of 1996 State of Haryana and another ....Appellants Vs Smt. Vidya Garg ....Respondent 235 R.F.A. NO. 2199 of 1996 State of Haryana and another ....Appellants Vs Smt. Suman Bala ....Respondent 236 R.F.A. NO. 2200 of 1996 State of Haryana and another ....Appellants Vs Smt. Lalita Rani ....Respondent 237 R.F.A. NO. 2201 of 1996 State of Haryana and another ....Appellants Vs Smt. Asha Rani ....Respondent 238 R.F.A. No. 2228 of 1996 Mohinder Kaur ....Appellant Vs. State of Haryana and others ....Respondents 239 R.F.A. NO. 2285 of 1996 Smt. Jai Mala ....Appellant Vs. State of Haryana and another ....Respondents R.F.A. No. 2095 of 1994 [33] 240 R.F.A. No.2290 of 1996 State of Haryana and another ....Appellants Vs. Sh. Som Nath Aggarwal ....Respondent 241 R.F.A. No.2332 of 1996 Ashok Kumar ....Appellant Vs. State of Haryana and another ....Respondents 242 R.F.A. No. 2333 of 1996 Tilak Raj ....Appellant Vs. State of Haryana and another ....Respondents 243 R.F.A. No. 2334 of 1996 Smt.Kusum Lata ....Appellant Vs. State of Haryana and another ....Respondents 244 R.F.A. NO. 2340 of 1996 Sanjay Bansal ....Appellant Vs State of Haryana and another ....Respondents 245 R.F.A. NO. 2341of 1996 Smt. Suman Bala ....Appellant Vs State of Haryana and another ....Respondents 246 R.F.A. NO. 2342 of 1996 Smt. Raj Bala ....Appellant Vs State of Haryana and another ....Respondents 247 R.F.A. NO. 2343 of 1996 Smt. Asha Rani ....Appellant Vs R.F.A. No. 2095 of 1994 [34] State of Haryana and another ....Respondents 248 R.F.A. No. 2378 of 1996 State of Haryana and others ....Appellants Vs. Sh. Om Parkash ....Respondent 249 R.F.A. No.2380 of 1996 State of Haryana and others ....Appellants Vs. Sh. Mukand Lal ....Respondent 250 R.F.A. No.2381 of 1996 State of Haryana and others ....Appellants Vs. Smt.Vishav Jayoti ....Respondent 251 R.F.A. No. 2437 of 1996 Ram Kumar ....Appellant Vs. State of Haryana and another ....Respondents 252 R.F.A. NO. 2601 of 1996 Smt. Lalita Rani ....Appellant Vs State of Haryana and another ....Respondents 253 R.F.A. No.37 of 1997 Ram Lal ...Appellant Vs. State of Haryana and another ...Respondents 254 R.F.A. No.38 of 1997 Smt.Surinder ...Appellant Vs. State of Haryana and another ...Respondents R.F.A. No. 2095 of 1994 [35] 255 R.F.A. No.39 of 1997 Pawan Kumar ...Appellant Vs. State of Haryana and another ...Respondents 256 R.F.A. No.40 of 1997 Pawan Kumar and another ...Appellants Vs. State of Haryana and another ...Respondents 257 R.F.A. No.289 of 1997 Smt.Komal ...Appellant Vs. State of Haryana and another ...Respondents 258 R.F.A. No.669 of 1997 State of Haryana and another ...Appellants Vs. Smt.Komal ...Respondent 259 R.F.A. No.670 of 1997 State of Haryana and another ...Appellants Vs. R.S.Saini and another ...Respondents 260 R.F.A. No. 565 of 1999 and Cross Objection No.152 C-I of 1999 State of Haryana and another ....Appellants Vs. Radhey Sham and another ....Respondents 261 R.F.A. No. 566 of 1999 and Cross Objection No.151 C-I of 1999 State of Haryana and another ....Appellants Vs. Sudesh Rani ....Respondent R.F.A. No. 2095 of 1994 [36] 262 R.F.A. No. 567 of 1999 State of Haryana and another ....Appellants Vs. Ram Kumar ....Respondent 263 R.F.A. No.568 of 1999 and Cross Objection No.149 C-I of 1999 State of Haryana and another ....Appellants Vs. Jugal Kishore ....Respondent 264 R.F.A. No. 569 of 1999 and Cross Objection No.150 C-I of 1999 State of Haryana and another ....Appellants Vs. Raj Kumar ....Respondent 265 R.F.A. No. 570 of 1999 and Cross Objections No. 168-CI of 1999 State of Haryana and another ....Appellants Vs. Lachhman Lal Sharma (deceased) through L.Rs. ....Respondent 266 R.F.A. No. 2332 of 1999 State of Haryana and another ....Appellants Vs. Raj Kumar ....Respondent 267 R.F.A. No.3798 of 1999 State of Haryana and another ....Appellants Vs. Smt.Ramesh Rani ....Respondent 268 R.F.A. No.3799 of 1999 and Cross Objection No.67 C-I of 2000 State of Haryana ....Appellant Vs. Nariender Mohan Sharma ....Respondent R.F.A. No. 2095 of 1994 [37] CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. Ashwani Talwar, Advocate for the appellants in R.F.A. Nos. 1004 and 1103 of 1996 and for the respondents in R.F.A. Nos. 804, 1153 of 1996, 3798, 3799 of 1999.

Mr. Pritam Saini, Advocate for the appellants in R.F.A. Nos. 2285, 2340, 2341, 2342, 2343, 2601 of 1996 and for the respondents in R.F.A. Nos. 1068, 1070, 1078, 1083, 1088, 1162, 1831, 2196 of 1996.

Mr. B.R.Mahajan, Advocate for the respondents/ cross-objectors in R.F.A. Nos. 565, 566, 568, 569 and 570 of 1999.

Mr. H.S. Hooda, Advocate General, Haryana with Mr. Rajiv Kawatra, Senior Deputy Advocate General, Haryana for the State of Haryana in all the appeals.

Rajesh Bindal J.

This order shall dispose of a bunch of 268 appeals, as the same arise out of a common acquisition. R.F.A. Nos. 1876, 1877, 1878, 1879, 1880, 1881, 1948, 2095, 2151, 2152, 2525, 2866, 2867, 2960 of 1994, 2427, 2428 of 1995, 116, 124, 150, 157, 231, 232, 233, 234, 235, 236, 237, 238, 239, 240, 241, 396, 422, 525, 536, 602, 855, 978, 1004, 1058, 1059, 1064, 1093, 1103, 1145, 1182, 1183, 1200, 1425, 1426, 1427, 1428, 1429, 1430, 1444, 1445, 1493, 1494, 1625, 2117, 2122, 2123, 2124, 2228, 2285, 2332, 2333, 2334, 2340, 2341, 2342, 2343, 2437, 2601 of 1996, 37, 38, 39, 40 and 289 of 1997 have been filed by the land owners for enhancement of compensation.

R.F.A. Nos. 2286, 2304, 2345, 2346, 2347, 2348, 2349, 2350, 2351, 2353, 2354, 2355, 2356, 2357, 2358, 2359, 2360, 2361, 2362, 2363, 2364, 2365, 2366, 2367, 2368, 2369, 2377, 2378, 2379, 2380, 2381, 2382, 2383, 2407 of 1994, 802, 803, 804, 938, 939, 940, 941, 1046, 1065, 1067, 1068, 1069, 1070, 1071, 1072, 1073, 1074, 1075, 1076, 1077, 1078, 1079, 1080, 1081, 1082, 1083, 1084, 1085, 1086, 1087, 1088, 1089, 1090, 1091, 1092, 1151, 1152, 1153, 1154, 1155, 1156, 1157, 1158, 1159, 1160, 1161, 1162, 1163, 1164, 1165, 1166, 1167, 1168, 1169, 1170, 1171, 1172, 1173, 1174, 1175, 1176, 1177, 1178, 1179, 1325, 1326, 1327, 1328, 1329, 1330, 1331, 1332, 1333, 1334, 1584, 1585, 1586, 1587, 1588, 1589, 1610, 1622, 1623, 1624, 1630, 1631, 1632, 1633, 1634, 1635, 1636, 1637, 1638, 1639, 1640, 1641, 1642, 1643, 1644, 1645, 1812, 1813, 1814, 1815, 1816, 1817, 1818, 1819, 1820, 1821, 1822, 1823, 1824, 1825, 1826, 1827, 1828, 1830, 1831, 1832, 1833, 1834, 1835, 1836, 2008, 2167, 2168, 2169, 2170, 2171, 2192, R.F.A. No. 2095 of 1994 [38] 2193, 2194, 2195, 2196, 2197, 2198, 2199, 2200, 2201, 2290, 2378, 2380, 2381 of 1996, 669, 670 of 1997, 565, 566, 567, 568, 569, 570, 2332, 3798 and 3799 of 1999 have been filed by the State of Haryana for reduction in the amount of compensation awarded by the learned Court below.

In R.F.A. Nos. 2347, 2361, 2381, 2407 of 1994, 804, 1068, 1070, 1074, 1078, 1079, 1081, 1083, 1088, 1091, 1153, 1161, 1164, 1610, 1820, 1826, 1827, 2196 of 1996, 565, 566, 568, 569, 570 and 3799 of 1999 filed by the State, the land owners have also filed cross-objections seeking enhancement of compensation.

The facts have been extracted from R.F.A. No. 2095 of 1994. Briefly, the facts are that land in question situated in villages Patti Insar and Patti Magdum Jadgan, Tehsil and District Panipat was acquired vide notification dated 23.2.1989 issued under Section 4 of the Land Acquisition Act, 1894 (for short, `the Act') for the development and utilization of land as residential and commercial area of Sector 17, Panipat. The same was followed by notification dated 22.2.1990 issued under Section 6 of the Act. The Land Acquisition Collector (for short, `the Collector') gave award of Rs. 2,00,000/- per acre for chahi and nehri land and Rs. 1,50,000/- per acre for gair mumkin land. Aggrieved against the same, the land owners filed objections which were referred to the learned Court below, who keeping in view the material placed on record by the parties, awarded Rs. 81/- per square yard as compensation for the acquired land.

Learned counsel for the land owners submitted that the claim made by them in the present set of appeals is squarely covered by a judgment of this Court passed in R.F.A. No.1379 of 1994 -Nand Lal and others v. State of Haryana and another, decided on 29.11.2006, where value of the acquired land was assessed at Rs. 139/- per square yard.

Learned Advocate General, Haryana appearing for the State very fairly conceded factual situation, as stated by learned counsel for the land owners.

Accordingly, for the reasons stated in Nand Lal's case (supra), the appeals and cross-objections filed by the land owners are accepted in terms of the said judgment, whereas the appeals filed by the State are dismissed.

(Rajesh Bindal) Judge 9.9.2008 mk R.F.A. No. 2095 of 1994 [39] R.F.A. No. 2095 of 1994 [40] R.F.A. No. 2095 of 1994 [41]