Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of West Bengal - Subsection Section 6(2) in Waste Lands (Requisitioning and Utilisation) Act, 1952 (2)[* * * * * * *] [Sub-section (2) was omitted by s. 3 of the Waste Lands (Requisitioning and Utilization) (Amendment Act. 1954 (West Ben. Act XXIX of 1954).]
