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State of West Bengal - Section

Section 31 in West Bengal Shops and Establishments Rules, 1964

31. Application for recovery of wages.

(1)An application under sub-section, (2) of section 14 shall be made in duplicate in Form N and shall be accompanied by a fee at the rate of 10 paise for every twenty rupees or part thereof claimed in the application as due from a shop-keeper or employer, as the case may be.
(2)Such fees shall be paid by Court-fees stamps of the requisite value affixed on one of the copies of the application.