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[Cites 0, Cited by 0] [Section 123(2)] [Section 123] [Entire Act]

State of Rajasthan - Subsection

Section 123(2)(xli) in Rajasthan Co-operative Societies Act, 2001

(xli)the constitution of a Co-operative Education and Training Fund and the payment to be made to that fund by a co-operative society Out of its own profits and the mode of its investment and the procedure thereof;