Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Telangana - Section

Section 27 in Telangana Medical Practitioners Registration Act, 1968

27. Appeal from order of Registrar.

- An appeal shall lie to the Council from an order of the Registrar under section15. Such appeal shall be preferred within three months from the date of the order.