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[Cites 0, Cited by 1] [Section 39(2)] [Section 39] [Entire Act]

Union of India - Subsection

Section 39(2)(i) in The Company Secretaries Act, 1980

(i)the regulation and maintenance of the status and standards of professional qualifications of members of the Institute, as required by clause (g) of sub-section (2) of section 15;