Rajasthan High Court - Jaipur
Shyam Sunder Khandelwal S/O Late ... vs Assistant Commissioner Of Income Tax on 7 July, 2022
Bench: Manindra Mohan Shrivastava, Anoop Kumar Dhand
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
D.B. Civil Writ Petition No. 342/2022
Shyam Sunder Khandelwal S/o Late Damodar Lal Khandelwal
----Petitioner
Versus
Assistant Commissioner Of Income Tax
----Respondent
Connected With D.B. Civil Writ Petition No. 25147/2018 D.B. Civil Writ Petition No. 3652/2022 D.B. Civil Writ Petition No. 3971/2022 D.B. Civil Writ Petition No. 3976/2022 D.B. Civil Writ Petition No. 18363/2019 D.B. Civil Writ Petition No. 3350/2021 D.B. Civil Writ Petition No. 336/2022 D.B. Civil Writ Petition No. 346/2022 D.B. Civil Writ Petition No. 362/2022 D.B. Civil Writ Petition No. 370/2022 D.B. Civil Writ Petition No. 371/2022 D.B. Civil Writ Petition No. 375/2022 D.B. Civil Writ Petition No. 376/2022 D.B. Civil Writ Petition No. 1140/2022 D.B. Civil Writ Petition No. 1175/2022 D.B. Civil Writ Petition No. 1176/2022 D.B. Civil Writ Petition No. 1177/2022 D.B. Civil Writ Petition No. 2206/2022 D.B. Civil Writ Petition No. 2312/2022 D.B. Civil Writ Petition No. 2313/2022 D.B. Civil Writ Petition No. 2314/2022 D.B. Civil Writ Petition No. 2334/2022 D.B. Civil Writ Petition No. 2371/2022 D.B. Civil Writ Petition No. 2372/2022 D.B. Civil Writ Petition No. 2386/2022 D.B. Civil Writ Petition No. 2387/2022 D.B. Civil Writ Petition No. 2388/2022 D.B. Civil Writ Petition No. 2490/2022 D.B. Civil Writ Petition No. 3153/2022 (Downloaded on 25/12/2022 at 01:25:40 AM) (2 of 4) [CW-342/2022] D.B. Civil Writ Petition No. 3154/2022 D.B. Civil Writ Petition No. 3156/2022 D.B. Civil Writ Petition No. 3658/2022 D.B. Civil Writ Petition No. 3660/2022 D.B. Civil Writ Petition No. 3665/2022 D.B. Civil Writ Petition No. 3667/2022 D.B. Civil Writ Petition No. 3794/2022 D.B. Civil Writ Petition No. 3825/2022 D.B. Civil Writ Petition No. 3826/2022 D.B. Civil Writ Petition No. 3832/2022 D.B. Civil Writ Petition No. 3904/2022 D.B. Civil Writ Petition No. 3905/2022 D.B. Civil Writ Petition No. 3909/2022 D.B. Civil Writ Petition No. 3913/2022 D.B. Civil Writ Petition No. 3915/2022 D.B. Civil Writ Petition No. 3918/2022 D.B. Civil Writ Petition No. 3972/2022 D.B. Civil Writ Petition No. 3997/2022 D.B. Civil Writ Petition No. 3998/2022 D.B. Civil Writ Petition No. 3999/2022 D.B. Civil Writ Petition No. 4000/2022 D.B. Civil Writ Petition No. 4037/2022 D.B. Civil Writ Petition No. 4039/2022 D.B. Civil Writ Petition No. 4093/2022 D.B. Civil Writ Petition No. 4094/2022 D.B. Civil Writ Petition No. 4095/2022 D.B. Civil Writ Petition No. 4096/2022 D.B. Civil Writ Petition No. 4097/2022 D.B. Civil Writ Petition No. 4098/2022 D.B. Civil Writ Petition No. 4099/2022 D.B. Civil Writ Petition No. 4146/2022 D.B. Civil Writ Petition No. 4202/2022 D.B. Civil Writ Petition No. 4323/2022 D.B. Civil Writ Petition No. 4325/2022 D.B. Civil Writ Petition No. 4327/2022 D.B. Civil Writ Petition No. 4443/2022 D.B. Civil Writ Petition No. 4481/2022 (Downloaded on 25/12/2022 at 01:25:40 AM) (3 of 4) [CW-342/2022] D.B. Civil Writ Petition No. 4482/2022 D.B. Civil Writ Petition No. 4488/2022 D.B. Civil Writ Petition No. 4490/2022 D.B. Civil Writ Petition No. 4525/2022 D.B. Civil Writ Petition No. 4527/2022 D.B. Civil Writ Petition No. 4531/2022 D.B. Civil Writ Petition No. 4550/2022 D.B. Civil Writ Petition No. 4634/2022 D.B. Civil Writ Petition No. 4635/2022 D.B. Civil Writ Petition No. 4951/2022 D.B. Civil Writ Petition No. 4967/2022 D.B. Civil Writ Petition No. 4996/2022 D.B. Civil Writ Petition No. 4998/2022 D.B. Civil Writ Petition No. 5103/2022 D.B. Civil Writ Petition No. 5139/2022 D.B. Civil Writ Petition No. 5157/2022 D.B. Civil Writ Petition No. 5159/2022 For Petitioner(s) : Mr. Prakul Khurana, Adv.
Mr. Siddharth Ranka, Adv. with Mr. Muzaffar Iqbal, Adv. and Mr. Saurav Harsh, Adv.
Mr. Sandeep Taneja, Adv. with Mr. Karan Pratap Singh, Adv.
For Respondent(s) : Mr. N.S. Bhati, Adv. for Mr. Anuroop Singhi, Adv.
Mr. Amit Malani, Adv. for Mr. Nikhil Simlote, Adv.
HON'BLE MR. JUSTICE MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE ANOOP KUMAR DHAND Order 07/07/2022 In this batch of petitions while reply has been filed in some of the cases, in many cases reply has not been filed.
(Downloaded on 25/12/2022 at 01:25:40 AM)(4 of 4) [CW-342/2022] Learned counsel appearing for Revenue, in this batch of petitions, would submit that they would be filing their reply in those cases where reply has not been filed.
Let reply be positively filed within a period of four weeks in all those cases where reply has not been filed.
If reply is not filed in those cases, we may direct personal appearance of the Officers of respondent-Department.
Within further period of two weeks, petitioners may file rejoinder. This batch of petitions be listed immediately after six weeks for further orders for fixing the date of hearing.
List along with DB Civil Writ Petition Nos. 12516/2021, 15203/2021, 8767/2021, 15044/2019, 4402/2022, 20580/2019, 5241/2022 and 4403/2022.
Registry is directed to de-tag DB Civil Writ Petition Nos.
336/2022, 346/2022, 362/2022, 370/2022, 371/2022, 375/2022 and 376/2022 from the present batch of petitions and list the same after four weeks.
(ANOOP KUMAR DHAND),J (MANINDRA MOHAN SHRIVASTAVA),J Ritu/47-58, 60-61, 64-133 (Downloaded on 25/12/2022 at 01:25:40 AM) Powered by TCPDF (www.tcpdf.org)