Supreme Court - Daily Orders
Idbi Bank Ltd. vs Ramswaroop Daliya on 18 October, 2023
ITEM NO.19 REGISTRAR COURT. 1 SECTION XII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. H. SHASHIDHARA SHETTY
Petition(s) for Special Leave to Appeal (C) No(s). 8159-8160/2023
IDBI BANK LTD. Petitioner(s)
VERSUS
RAMSWAROOP DALIYA & ORS. Respondent(s)
Date : 18-10-2023 These petitions were called on for hearing today.
For Petitioner(s)
Mr. Krishan Kumar, AOR
Mr. Nitin Pal, Adv.
For Respondent(s)
Mr R Anand Padmanabhan, Adv.
Mr Kshitiz Garg, Adv.
Mr. Shashi Bhushan Kumar, AOR
Mr. R. Sharath, AOR
UPON hearing the counsel the Court made the following
O R D E R
Respondent no. 1 has filed counter affidavit. Respondent nos. 2 to 4 have failed to file counter affidavit despite last opportunity having been granted, as such, further opportunity stands declined. Signature Not Verified
Registry to process the matter for listing before the Digitally signed by PRIYANKA MALIK Date: 2023.10.20 Hon'ble Court as per rules.
14:31:52 IST Reason:
H. SHASHIDHARA SHETTY Registrar