Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 65] [Entire Act] NCT Delhi - Subsection Section 65(a) in The Delhi Agricultural Produce Marketing (Regulation) Act, 1998 (a)The market fee payable under this Act shall be paid by the commission agent at such intervals as may be specified by the Marketing Committee in the bye-laws;
