Calcutta High Court (Appellete Side)
M/S. The Road And Roof Projects vs Assistant Commissioner Of Revenue on 2 July, 2025
10 IN THE HIGH COURT AT CALCUTTA
02.07.2025 CONSTITUTIONAL WRIT JURISDICTION
sb
Ct 5 APPELLATE SIDE
WPA 3997 of 2025
M/s. The Road and Roof Projects
Versus
Assistant Commissioner of Revenue,
Director of Revenue Intelligence & Enforcement & Ors.
Mr. Prosenjit Das
Mr. Bhaskar Sengupta
... For the petitioner.
Mr. A. Ray, GP
Md. T. M. Siddiqui, AGP
Mr. Nilotpal Chatterjee
Mr. T. Chakraborty
Mr. S. Sanyal
... For the State.
1.Affidavit of service filed in Court today is taken on record.
2. Heard the learned advocates appearing for the respective parties.
3. Let this matter appear for further consideration under the same heading on 9th July, 2025.
(Raja Basu Chowdhury, J.) 2