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[Cites 0, Cited by 0] [Section 1A] [Entire Act]

Union of India - Subsection

Section 1A(14) in The Merchant Shipping (Prevention of Pollution by Oil from Ships) Rules, 2010

(14)"crude oil" means any liquid hydrocarbon mixture occurring naturally in the earth, whether or not treated to render it suitable for transportation, and includes crude oil-
(i)from which certain distillate fractions may have been removed; and
(ii)to which certain distillate fractions may have been added;