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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Haryana - Subsection

Section 5(3) in Haryana Murrah Buffalo and other Milch Animal Breed (Preservation and Development of Animal Husbandry and Dairy Development Sector) Act, 2001

(3)In case, the animal is exported by any person without paying the fee as prescribed under sub-section (1), a penalty, which may extend to five times for fee, shall imposed upon him in the manner as may be prescribed.