Gujarat High Court
Ansari Julaya Abdulrub Ahmedali vs State Of Gujarat on 28 June, 2022
Author: A.Y. Kogje
Bench: A.Y. Kogje
C/SCA/9743/2018 IA ORDER DATED: 28/06/2022
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CIVIL APPLICATION (FOR STAY) NO. 1 of 2021
In R/SPECIAL CIVIL APPLICATION NO. 9743 of 2018
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AASIFIQBAL SIKANDER DHANTIYA Versus ANSARI JULAYA ZAINABBIBI ================================================================ Appearance:
for the PETITIONER(s) No. MR JA ADESHRA(107) for the PETITIONER(s) No. ================================================================ CORAM:HONOURABLE MR. JUSTICE A.Y. KOGJE Date : 28/06/2022 IA ORDER Learned advocate for the applicant seeks permission to withdraw this application. Hence, the application stands disposed of as withdrawn..
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