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NCT Delhi - Section

Section 76 in The Delhi Land Reforms Rules, 1954

76. Collection Naib-Tehsildar.

- The work of temporary [bailiffs] [Substituted by Notification F. 4 (Rectt)/73/Revenue E.S.H. 891-901, dated 27.9.1976.] shall be supervised by Naib-Tehsildar appointed for this purpose. As far as possible there shall be one Naib-Tehsildar to supervise the work of eight bailiffs.