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Himachal Pradesh High Court

Gm, Chamera Hydro Project vs . Mast Ram on 20 July, 2022

Bench: Sabina, Satyen Vaidya

GM, Chamera Hydro Project vs. Mast Ram and others a/w connected matters.

LPA No.473 of 2012 a/w LPA .

Nos.457, 463, 472, 474, 475, 476

and 479 of 2012 20.07.2022 Present: Mr. K.D. Shreedhar, Senior Advocate with Ms. Sneh Bhimta, Advocate, for the appellant(s), in all the appeals.

Mr. K.D. Sood, Senior Advocate with Mr. Shubham Sood, Advocate, for the respondent(s), in all the appeals.

Learned counsel for the parties request for an adjournment, to enable them to seek instructions with regard to the latest status of the parties.

As requested, list after six weeks.






                                                              ( Sabina )
                                                                Judge






                                                         ( Satyen Vaidya )
               July 20, 2022 (KS)                               Judge




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