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[Cites 0, Cited by 0] [Section 53] [Entire Act]

State of Karnataka - Subsection

Section 53(5) in SRI JAGADHGURU MURUGARAJENDRA UNIVERSITY ACT, 2020

(5)In the event of any objections or suggestions in the Report of the Auditors,the State Government may issue directions to the University, to rectify the mistakesand such directions shall be binding on the University.