Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Andhra Pradesh - Section

Section 1 in Andhra Pragathi Grameena Bank (Employees') Pension Regulations, 2018

1. Short title and commencement.

(1)These Regulations may be called "Andhra Pragathi Grameena Bank (Employees') Pension Regulations, 2018".
(2)Save as otherwise expressly provided in these regulations, they shall come into force on the date of their publication in the Official Gazette.