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[Cites 0, Cited by 0] [Section 44(1)] [Section 44] [Entire Act]

State of Andhra Pradesh - Subsection

Section 44(1)(c) in Andhra Pradesh Municipal Tramways (Construction, Operation and Maintenance) Act, 2008

(c)will fully or without excuse interferes in any way with the comfort of any passenger or with any tramway official while in the lawful discharge of his duties; or