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Meghalaya High Court

Smt. Regina Lamare vs . K.H.A.D.C. & Ors. on 21 September, 2021

Author: Ranjit More

Bench: Ranjit More

  Serial No.05
  Regular List

                        HIGH COURT OF MEGHALAYA
                            AT SHILLONG

WP(C). No. 167 of 2021
                                                  Date of Order: 21.09.2021

Smt. Regina Lamare              Vs.          K.H.A.D.C. & Ors.


Coram:
       Hon'ble Mr. Justice Ranjit More, Judge.

Appearance:
For the Petitioner/Appellant(s) :      Mr. P.A.Shate, Adv.

For the Respondent(s)           :      Mr. V.G.K.Kynta, Sr. Adv. with

Ms. G.Kynta, Adv.

Service to respondent No. 3 is awaited.

Stand over to 22-10-2021.

Judge Meghalaya 21.09.2021 "Samantha PS"