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[Cites 0, Cited by 3] [Section 21] [Entire Act]

Union of India - Subsection

Section 21(2) in The Food Safety And Standards Act, 2006

(2)No insecticide shall be used directly on article of food except fumigants registered and approved under the Insecticides Act, 1968 (46 of 1968).Explanation.-For the purposes of this section,-