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[Cites 0, Cited by 0] [Section 65] [Entire Act]

State of West Bengal - Subsection

Section 65(d) in The West Bengal Factories Rules, 1958

(d)In lieu of the dressings required items (i) and (ii), there may be substituted adhesive wound dressings approved by the Chief Inspector and other equipment or medicines that may be considered essential and recommended by the Chief Inspector from time to time.";]