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[Cites 0, Cited by 0] [Section 6(14)] [Section 6] [Entire Act]

State of Jharkhand - Subsection

Section 6(14)(v) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(v)be holding such full-time occupation that may not allow her/him to give necessary time and attention to the work of the Committee as per the Act and the Rules.