Section 1(2) in The Rajasthan Laws (Extension) Act, 1957
(2)[It shall come into force on such date] [Came Into force with effect from 1-9-57 vide Notification No. F.4(10) LJ/A/57, dated 12-8-1957, published In Rajasthan Gazette, Part IV-A, Extraordinary, dated] as the State Government may, by notification in the Official Gazette, appoint in this behalf.
