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Delhi High Court - Orders

Prabhakar Kumar Shaw vs Municipal Corporation Of Delhi And Ors on 8 August, 2024

Author: Vibhu Bakhru

Bench: Vibhu Bakhru, Sachin Datta

                             $~124
                             *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                             +     W.P.(C) 10993/2024
                                   PRABHAKAR KUMAR SHAW                           .....Petitioner
                                                    Through:    None.
                                                             Versus
                                   MUNICIPAL CORPORATION OF DELHI AND ORS.....Respondents
                                                    Through: Mr. Vishal Raj & Mr. Purushendra
                                                               Bhardwaj, Advs. for R-1&2.
                                                               Mr. Irsad, Ms. Nasreen & Mr. Kunal
                                                               Raj, Advs. for R-3,4&5.

                                       CORAM:
                                       HON'BLE MR. JUSTICE VIBHU BAKHRU
                                       HON'BLE MR. JUSTICE SACHIN DATTA
                                                    ORDER

% 08.08.2024

1. None appears for the petitioner.

2. In the interest of justice, list on 20.08.2024.

VIBHU BAKHRU, J SACHIN DATTA, J AUGUST 08, 2024 'gsr' Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 13/08/2024 at 21:04:21