Delhi High Court - Orders
Prabhakar Kumar Shaw vs Municipal Corporation Of Delhi And Ors on 8 August, 2024
Author: Vibhu Bakhru
Bench: Vibhu Bakhru, Sachin Datta
$~124
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 10993/2024
PRABHAKAR KUMAR SHAW .....Petitioner
Through: None.
Versus
MUNICIPAL CORPORATION OF DELHI AND ORS.....Respondents
Through: Mr. Vishal Raj & Mr. Purushendra
Bhardwaj, Advs. for R-1&2.
Mr. Irsad, Ms. Nasreen & Mr. Kunal
Raj, Advs. for R-3,4&5.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
HON'BLE MR. JUSTICE SACHIN DATTA
ORDER
% 08.08.2024
1. None appears for the petitioner.
2. In the interest of justice, list on 20.08.2024.
VIBHU BAKHRU, J SACHIN DATTA, J AUGUST 08, 2024 'gsr' Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 13/08/2024 at 21:04:21