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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Uttar Pradesh - Subsection

Section 18(1) in U.P. Rural Institute of Medical Sciences and Research, Saifai Act, 2005

(1)Subject to the provisions of this Act, the Governing Body shall be responsible for the general superintendence, director and control of the affairs of the Institute.