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[Cites 0, Cited by 0] [Section 75] [Entire Act]

State of Punjab - Subsection

Section 75(c) in Punjab Panchayat Samitis and Zila Parishads Act, 1961

(c)be entitled to the same remedies and subject to the same responsibilities as if they were employed by the Panchayat Samiti for the collection of fees or tolls or for the management of such fairs, shows, exhibitions, markets, tonga stands, ferries or rest-houses.