Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Gujarat - Subsection Section 5(19) in Gujarat Sales Tax (Amendment) Act, 1977 (19)in entry 67, in columns 3 and 4, for the expression "Do" the words "Twelve paise in the rupee" shall be substituted;
