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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Gujarat - Subsection

Section 5(xxxvi) in Gujarat Private Universities Act, 2009

(xxxvi)to co-operate with other Universities, and acquire membership of, bodies, authorities, or associations, which may have been formed for the advancement of learning, science or research, or for the dissemination of knowledge or for the physical and moral welfare oi students, in such manner and for such purpose as the University my determine by Statutes;