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[Cites 0, Cited by 0] [Section 19(3)] [Section 19] [Entire Act]

State of Madhya Pradesh - Subsection

Section 19(3)(c) in Rajmata Vajaya Raje Scindia Krishi Vlshwavidyalaya Adhniyam, 2009

(c)be responsible for seeing that all moneys are expended on the purpose for which they are granted or allotted and. no expenditure not authorized in the budget, is incurred by the University: