Madhya Pradesh High Court
Ramkhiladi Sharma vs National Health Mission State Of Mp on 4 December, 2020
Author: Sheel Nagu
Bench: Sheel Nagu
1 WP.18536.2020
The High Court of Madhya Pradesh
WP.18536.2020
Ramkhiladi Sharma & Ors
Vs.
National Health Mission, State of M.P. & Ors.
Gwalior dated 04.12.2020
Shri Ashok Jain, learned counsel for the petitioners.
Heard through video conferencing.
Let copy of the petition alongwith annexures be served on Shri
Sankalp Sharma, Advocate who normally appears for National Health
Mission.
List on 5/12/2020 mentioning name of Shri Sankalp Sharma,
Advocate for respondent-National Health Mission, in cause-list.
(Sheel Nagu) (Rajeev Kumar Shrivastava) Judge Judge (Bu) DHANAN Digitally signed by DHANANJAY BUCHAKE DN: c=IN, o=HIGH COURT OF MADHYA PRADESH BENCH JAY GWALIOR, ou=HIGH COURT OF MADHYA PRADESH BENCH GWALIOR, postalCode=474001, BUCHAK st=Madhya Pradesh, 2.5.4.20=6489e9ca230b3031a4b 44a621934281f589875c02fb2a2 0e4220aebc8a3ba7ec, E cn=DHANANJAY BUCHAKE Date: 2020.12.05 15:10:00 +05'30'