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Union of India - Section

Section 14 in Finance Act, 2013

14. Amendment of section 80D.

- In section 80D of the Income-tax Act, in sub-section (2), in clause (a), after the words "Central Government Health Scheme", the words "or such other scheme as may be notified by the Central Government in this behalf' shall be inserted with effect from the 1st day of April, 2014.