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[Cites 0, Cited by 0] [Section 92D(2)] [Section 92D] [Entire Act]

State of Odisha - Subsection

Section 92D(2)(c) in The Orissa Grama Panchayats Election Rules, 1965

(c)threatening any elector and preventing him from going to the polling station or a place fixed for the poll to cast his vote;