Section 4(2)(a) in The Jayanti Shipping Company (Acquisition Of Shares) Act, 1971

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Union of India - Subsection

Section 4(2)(a) in The Jayanti Shipping Company (Acquisition Of Shares) Act, 1971

(a)in cash (to be paid by cheque drawn on the Reserve Bank of India) in three equal annual instalments, the amount of each instalment carrying interest at the rate of four per cent. per annum from the appointed day, or

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Union of India - Subsection

Section 4(2)(a) in The Jayanti Shipping Company (Acquisition Of Shares) Act, 1971