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Customs, Excise and Gold Tribunal - Mumbai

M/S. Dura Foam Industries P. Ltd. vs C.C. Excise & Customs, Surat-Ii on 30 April, 2001

ORDER

1. Out of the demand of Rs 6,26,513/- ordered to be deposited, the applicant has deposited Rs 2.00 lakhs with the period.Although time for deposit of the remaining amount has been extended, no deposit has been made.

The appeal is accordingly dismissed.