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[Cites 0, Cited by 0] [Section 3(6)] [Section 3] [Entire Act]

Bengal Presidency - Subsection

Section 3(6)(iii) in Bengal Smoke-Nuisances Act, 1905

(iii)any carbonaceous or inorganic suspended particulate matters fumes, obnoxious gases, soot, grit or dust emitted from the operation of any process whatsoever.