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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Uttar Pradesh - Subsection

Section 15(1) in Swadeshi Cotton Mills Company Limited (Acquisition and Transfer of Undertakings) Act, 1986

(1)The Central Government shall, for the purpose of disbursing the amounts payable under sections 8 and 9 to the Company, by notification. appoint a Commissioner of Payments.