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State of Tamilnadu - Section

Section 25 in Tamil Nadu Marumakkattayam Act, 1932

25. Devolution of property left by marumakkattayi female intestate.

- On the death intestate of a marumakkattayi female, her property which is self-acquired or separate shall devolve in the order and according to the rules contained in sections 26, 27, 28 and 29.