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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Tamilnadu - Subsection

Section 24(3A) in Madurai-Kamaraj University Act, 1965

(3A)[ The Director of Medical Education;] [This Item (3-A) was inserted by section 7 (i) of the Madras University and Madurai-Kamaraj University (Amendment) Act, 1979 (Tamil Nadu Act No. 42 of 1979).]