Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 14] [Entire Act] State of Bihar - Subsection Section 14(d) in The Bihar Industrial Area Development Authority Act, 1974 (d)the submission of reports and returns by the Authority to the State Government on matters relating to the duties, powers and responsibilities of the Authority;
