Kerala High Court
Ashik Sb vs University Of Calicut on 21 January, 2022
Author: V.G.Arun
Bench: V.G.Arun
WP(C) NO. 13810 OF 2021 & WP(C) NO. 13755 OF 2021
1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE V.G.ARUN
FRIDAY, THE 21ST DAY OF JANUARY 2022 / 1ST MAGHA, 1943
WP(C) NO. 13810 OF 2021
PETITIONER:
ASHIK S.B
AGED 22 YEARS
S/O. SATHEESHAN K.G,
(MBA 1ST SEMESTER STUDENT LEAD COLLEGE OF MANAGEMENT,
PALAKKAD), RESIDING AT THODARIKATHU VEEDU, KAMUKINKODE,
KODANGUVILA P.O, NEYYATTINKARA TALUK, THIRUVANANTHAPURAM,
PIN - 695123.
BY ADVS.
SRI. THIRUMALA P.K.MANI
SRI. ROHIT BABEN
RESPONDENTS:
1 UNIVERSITY OF CALICUT
REPRESENTED BY VICE CHANCELLOR, CALICUT UNIVERSITY P.O,
THENHIPALAM, MALAPPURAM DISTRICT, PIN - 673635.
2 THE REGISTRAR
THE UNIVERSITY OF CALICUT, CALICUT UNIVERSITY P.O,
THENHIPALAM, MALAPPURAM DISTRICT, PIN - 673635.
3 LEAD COLLEGE OF MANAGEMENT
REPRESENTED BY ITS DIRECTOR, LEAD COLLEGE OF MANAGEMENT,
AFFILIATED TO UNIVERSITY OF CALICUT, DHONI, PALAKKAD, PIN
- 678009.
4 THE DIRECTOR
LEAD COLLEGE OF MANAGEMENT, AFFILIATED TO UNIVERSITY OF
CALICUT, DHONI, PALAKKAD, PIN - 678009.
BY ADV SRI.P.C.SASIDHARAN, STANDING COUNSEL, CALICUT
UNIVERSITY
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
21.01.2022, ALONG WITH WP(C).13755/2021, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WP(C) NO. 13810 OF 2021 & WP(C) NO. 13755 OF 2021
2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE V.G.ARUN
FRIDAY, THE 21ST DAY OF JANUARY 2022 / 1ST MAGHA, 1943
WP(C) NO. 13755 OF 2021
PETITIONER/S:
JOSHUA MATHEW JOHNSON
AGED 21 YEARS
S/O.MATHEW JOHNSON, (MBA 1ST SEMESTER STUDENT, LEAD
COLLEGE OF MANAGEMENT, PALAKKAD), RESIDING AT HOUSE
NO.1862/A, SECTOR -21, HOUSING BOARD COLONY, FARIDABAD,
HARAYANA 121 008
BY ADVS.
SRI. THIRUMALA P.K.MANI
SRI. ROHIT BABEN
RESPONDENTS:
1 UNIVERSITY OF CALICUT
REP.BY VICE CHANCELLOR, CALICUT UNIVERSITY P.O.,
THENHIPALAM, MALAPPURAM DISTRICT, PIN 673 635
2 THE REGISTRAR
THE UNIVERSITY OF CALICUT, CALICUT UNIVERSITY P.O.,
THENHIPALAM, MALAPPURAM DISTRICT PIN 673 635
3 LEAD COLLEGE OF MANAGEMENT
REP. BY ITS DIRECTOR, LEAD COLLEGE OF MANAGEMENT,
AFFILIATED TO UNIVERSITY OF CALICUT, DHONI, PALAKKAD PIN
678 009
4 THE DIRECTOR
LEAD COLLEGE OF MANAGEMENT, AFFILIATED TO UNIVERSITY OF
CALICUT, DHONI, PALAKKAD PIN 678 009
BY ADV SRI.P.C.SASIDHARAN, STANDING COUNSEL, CALICUT
UNIVERSITY
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
21.01.2022, ALONG WITH WP(C).13810/2021, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WP(C) NO. 13810 OF 2021 & WP(C) NO. 13755 OF 2021
3
JUDGMENT
Dated this the 21st day of January, 2022 [WP(C) Nos.13810/2021, 13755/2021] Learned Counsel for the petitioners submitted that the issue involved in the writ petitions have been rendered infructuous.
This is recorded and the writ petitions are dismissed as infructuous.
Sd/-
V.G.ARUN JUDGE NB/21-1 WP(C) NO. 13810 OF 2021 & WP(C) NO. 13755 OF 2021 4 APPENDIX OF WP(C) 13755/2021 PETITIONER EXHIBITS EXHIBIT P1 A TRUE PHOTOCOPY OF THE ORDER DATED 24.2.2021 ISSUED BY THE ADMISSION SUPERVISORY COMMITTEE FOR PROFESSIONAL COLLEGES IN KERALA (ASC) EXHIBIT P2 A TRUE PHOTOCOPY OF THE LETTER DATED 2.7.2021 ISSUED BY THE 3RD RESPONDENT TO THE PETITIONER EXHIBIT P3 THE TRUE COPY OF THE TIME TABLE OF THE 1ST SEMESTER MBA EXAMINATION JANUARY 2020-21 DATED 28.6.2021 ISSUED BY THE 1ST RESPONDENT EXHIBIT P4 TRUE COPY OF THE INTERIM ORDER DATED 11.1.2019 IN WP(C) NO.998/2019 PASSED BY THE HONORABLE HIGH COURT OF KERALA EXHIBIT P5 TRUE COPY OF THE JUDGMENT DATED 25.7.2019 IN WP(C) NO.998/2019 PASSED BY THE HONOURABLE HIGH COURT OF KERALA WP(C) NO. 13810 OF 2021 & WP(C) NO. 13755 OF 2021 5 APPENDIX OF WP(C) 13810/2021 PETITIONER EXHIBITS EXHIBIT P1 TRUE PHOTOCOPY OF THE PROVISIONAL CERTIFICATE OF THE PETITIONER FOR BBA DEGREE ISSUED BY MANONMANIAN SUDARANAR UNIVERSITY.
EXHIBIT P2 TRUE COPY OF THE MIGRATION CERTIFICATE OF THE PETITIONER ISSUED BY THE MANONMANIAN SUDARANAR UNIVERSITY.
EXHIBIT P3 A TRUE PHOTOCOPY OF THE ORDER DATED 24.02.2021 ISSUED BY THE ADMISSION SUPERVISORY COMMITTEE FOR PROFESSIONAL COLLEGE IN KERALA (ASC) EXHIBIT P4 TRUE PHOTOCOPY OF THE LETTER DATED 2.07.2021 ISSUED BY THE 3RD RESPONDENT TO THE PETITIONER.
EXHIBIT P5 TRUE COPY OF THE TIME TABLE OF THE 1ST SEMESTER MBA EXAMINATION JANUARY 2020-2021 DATED 28.06.2021 ISSUED BY THE CALICUT UNIVERSITY.
EXHIBIT P6 TRUE COPY OF THE INTERIM ORDER DATED 11.01.2019 IN WP(C) NO. 998/2019 PASSED BY THE HONOURABLE HIGH COURT OF KERALA.
EXHIBIT P7 TRUE COPY OF THE JUDGMENT DATED 29.07.2019 IN WP(C) 998/2019 PASSED BY THE HONOURABLE HIGH COURT OF KERALA.
RESPONDENTS' EXHIBITS: NIL TRUE COPY P.A TO JUDGE