Gauhati High Court
Jayanti Bhowmick vs The Union Of India And 4 Ors on 23 February, 2022
Author: Manish Choudhury
Bench: Manish Choudhury
Page No.# 1/10
GAHC010012522013
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/6473/2013
JAYANTI BHOWMICK
S/O- LT. SITANGSU KR. BHOWMICK, R/O- P.S.- KOTWALI, VILL.- BAISGURI,
P.O.- NEW COOCH BEHAR- 736179, WEST BENGAL.
VERSUS
THE UNION OF INDIA and 4 ORS
REP. BY THE SECY. TO THE GOVT. OF INDIA, MINISTRY OF RAILWAYS,
RAIL BHAWAN, NEW DELHI- 110001.
2:THE CHIEF COMMERCIAL MANAGER
NORTHEAST FRONTIER RAILWAY
MALIGAON
GUWAHATI
ASSAM.
3:THE GENERAL MANAGER
N.F. RAILWAYS
MALIGAON
GUWAHATI
ASSAM.
4:THE DIVISIONAL COMMERCIAL MANAGER
NORTHEAST FRONTIER RAILWAY
ALIPUDUAR JUNCTION
DIST.- JALPAIGURI
WEST BENGAL.
5:STATION SUPERINTENDENT
NORTHEAST FRONTIER RAILWAY
NEW COOCH BEHAR
DIST.- COOCH BEHAR
Page No.# 2/10
WEST BENGAL
Advocate for the Petitioner : MR.P K GARODIA
Advocate for the Respondent : SC, NF RLY
Linked Case : WP(C)/6455/2013
MRINAL ROY
S/O LT. JAGADISH CHANDRA ROY
R/O NEW COOCH BEHAR
DT
COOCH BEHAR-736179
WEST BENGAL
VERSUS
THE UNION OF INDIA and 4 ORS
REPRESENTED BY THE SECRETARY TO THE GOVT. OF INDIA
MINISTRY OF RAILWAYS
RAIL BHAWAN
NEW DELHI-110001
2:THE CHIEF COMMERCIAL MANAGER
NORTHEAST FRONTIER RAILWAY
MALIGAON
GHY.
ASSAM
3:THE GENERAL MANAGER
N.F. RAILWAYS
MALIGAON
GHY.
ASSAM
4:THE DIVISIONAL COMMERCIAL MANAGER
NORTHEAST FRONTIER RAILWAY
ALIPURDUAR JUNCTION
DIST- JALPAIGURI
WEST BENGAL
5:STATION SUPERINTENDENT
N.F. RAILWAY
NEW COOCH BEHAR
DIST- COOCH BEHAR
Page No.# 3/10
WEST BENGAL
------------
Advocate for : MR.P K GARODIA
Advocate for : SC
NF RLY appearing for THE UNION OF INDIA and 4 ORS
Linked Case : WP(C)/7394/2013
SUKHENDU PAUL
S/O- LT. SACHINDRA NATH PAUL
R/O VILL.- CHECHAKHATA
P.O.- ALIPURDUAR JUNCTION
P.S.- ALIPURDUAR
DIST.- JALPAIGURI
WEST BENGAL.
VERSUS
THE UNION OF INDIA and 4 ORS
REP. BY THE SECY. TO THE GOVT. OF INDIA
MINSTRY OF RAILWAYS
RAIL BHAWAN
NEW DELHI- 110001.
2:THE CHIEF COMMERCIAL MANAGER
NORTHEAST FRONTIER RAILWAY
MALIGAON
GUWAHATI
ASSAM.
3:THE DIVISIONAL COMMERCIAL MANAGER
NORTHEAST FRONTIER RAILWAY
ALIPURDUAR JUNCTION
DIST.- JALPAIGURI
WEST BENGAL.
4:THE GENERAL MANAGER
N.F. RAILWAY
MALIGAON
GUWAHATI
ASSAM.
5:STATION SUPERINTENDENT
NORTH EAST FRONTIER RAILWAY
NEW COOCH BEHAR
DIST.- COOCH BEHAR
WEST BENGAL.
------------
Page No.# 4/10
Advocate for : MR.K N CHOUDHURY
Advocate for : appearing for THE UNION OF INDIA and 4 ORS
Linked Case : WP(C)/5911/2013
DEBI KANT ROY
S/OLT. NATHUNI ROY R/O C/O STATION SUPDT. NEW ALIPURDUAR
P.O. NEW ALIPURDUAR
DIST. JALPAIGURI
- 736121.
VERSUS
THE UNION OF INDIA and 4 ORS
REP. BY THE SECRETARY TO THE GOVT. OF INDIA
MINISTRY OF RAILWAYS
RAIL BHAWAN
NEW DELHI- 110001.
2:THE CHIEF COMMERCIAL MANAGER
NORTHEAST FRONTIER RAILWAY
MALIGAON
GUWAHATI
ASSAM.
3:THE GENERAL MANAGER
N.F. RAILWAYS
MALIGAON
GUWAHATI
ASSAM.
4:THE DIVISIONAL COMMERCIAL MANAGER
NORTH FRONTIER RAILWAY
ALIPUDUAR JUNCTION
DIST. JALPAIGURI
WEST BENGAL.
5:STATION SUPERINTENDENT
NORTHEAST FRONTIER RAILWAY
NEW COOACH BEHAR
DIST. COACH BEHAR
WEST BENGAL
------------
Advocate for : MR.M MAHANTA
Advocate for : appearing for THE UNION OF INDIA and 4 ORS
Page No.# 5/10
Linked Case : WP(C)/6456/2013
SMT. MUKTI DEY
W/O- LT. SUDHANGSHU CHANDRA DEY
R/O VILL.- BAISGURI
P.S.- KOTWALI
P.O.- NEW COOCH BEHAR- 736179
WEST BENGAL.
VERSUS
THE UNION OF INDIA and 4 ORS
REP. BY THE SECY. TO THE GOVT. OF INDIA
MINISTRY OF RAILWAYS
RAIL BHAWAN
NEW DELHI- 110001.
2:THE CHIEF COMMERCIAL MANAGER
NORTHEAST FRONTIER RAILWAY
MALIGAON
GUWAHATI
ASSAM.
3:THE GENERAL MANAGER
N.F RAILWAYS
MALIGAON
GUWAHATI
ASSAM.
4:THE DIVISIONAL COMMERCIAL MANAGER
NORTHEAST FRONTIER RAILWAY
ALIPURDUAR JUNCTION
DIST- JALPAIGURI
WEST BENGAL
5:STATION SUPERINTENDENT
NOTHEAST FRONTIER RAILWAY
NEW COOCH BEHAR
WEST BENGAL
------------
Advocate for : MR.K N CHOUDHURY
Advocate for : SC
NF RLY appearing for THE UNION OF INDIA and 4 ORS
Page No.# 6/10
Linked Case : WP(C)/6475/2013
SHYAMAL KR. ROY
S/O- LT. NAGENDRA KISHOR ROY
R/O- C/O- ALIPURDUAR RAILWAY JUNCTION
NO. 2
STATION ROAD/RPF
P.O.- ALIPURDUAR JN.
P.S.- ALIPURDUAR
DIST.- JALPAIGURI
WEST BENGAL.
VERSUS
THE UNION OF INDIA and 4 ORS
REP. BY THE SECY. TO THE GOVT. OF ASSAM
MINISTRY OF RAILWAYS
RAIL BHAWAN
NEW DELHI- 110001.
2:THE CHIEF COMMERCIAL MANAGER
NORTHEAST FRONTIER RAILWAY
MALIGAON
GUWAHATI
ASSAM.
3:THE GENERAL MANAGER
N.F. RAILWAYS
MALIGAON
GUWAHATI
ASSAM.
4:THE DIVISIONAL COMMERCIAL MANAGER
NORTHEAST FRONTIER RAILWAY
ALIPUDUAR JUNCTION
DIST.- JALPAIGURI
WEST BENGAL.
5:STATION SUPERINTENDENT
NORTHEAST FRONTIER RAILWAY
NEW COOCH BEHAR
DIST.- COOCH BEHAR
WEST BENGAL.
------------
Advocate for : MR.P K GARODIA
Advocate for : MR.A CHETRY appearing for THE UNION OF INDIA and 4 ORS
Page No.# 7/10
Linked Case : WP(C)/2745/2016
SUDHIR CHANDRA BARMAN
S/O LT. SURENDRA CHANDRA BARMAN
R/O PESTARJHAR
P.O. PASTARJHAR
P.S. KOTWALI
DIST- COOCHBEHAR
VERSUS
THE UNION OF INDIA and 4 ORS
REP. BY THE SECY. TO THE GOVT. OF INDIA
MINISTRY OF RAILWAYS
RAIL BHAWAN
NEW DELHI-1
2:THE GENERAL MANAGER
N.F. RAILWAYS
MALIGAON
GUWAHATI
ASSAM
3:THE DIVISIONAL COMMERCIAL MANAGER
NORTHEAST FRONTIER RAILWAY
ALIPURDUAR JUNCTION
DIST- JALPAIGURI
WEST BENGAL
4:STATION SUPERINTENDENT
NORTHEAST FRONTIER RAILWAY
NEW COOCH BEHAR
DIST- COOCH BEHAR
WEST BENGAL
------------
Advocate for : MS.A B KAYASTHA
Advocate for : MR.B SHARMA appearing for THE UNION OF INDIA and 4 ORS
Linked Case : WP(C)/6427/2013
UMA KANTA ROY
S/O- LT. JAGADISH CHANDRA ROY
R/O- NEW COOCH BEHAR
Page No.# 8/10
DT. COOCH BEHAR- 736179
WEST BENGAL.
VERSUS
THE UNION OF INDIA and 4 ORS
REP. BY THE SECY. TO THE GOVT. OF INDIA
MINISTRY OF RAILWAYS
RAIL BHAWAN
NEW DELHI- 110001.
2:THE CHIEF COMMERCIAL MANAGER
NORTH EAST FRONTIER RAILWAY
MALIGAON
GUWAHATI
ASSAM.
3:THE GENERAL MANAGER
N.F. RAILWAYS
MALIGAON
GUWAHATI
ASSAM.
4:THE DIVISIONAL COMMERCIAL MANAGER
NORTHEAST FRONTIER RAILWAY
ALIPUDUAR JUNCTION
DIST.- JALPAIGURI
WEST BENGAL.
5:STATION SUPERINTENDENT
NORTHEAST FRONTIER RAILWAY
NEW COOCH BEHAR
DIST.- COOCH BEHAR
WEST BENGAL.
------------
Advocate for : MR.K N CHOUDHURY
Advocate for : SC
NF RLY appearing for THE UNION OF INDIA and 4 ORS
Linked Case : WP(C)/7208/2013
PRADIP KUMAR DEY
S/O LT. DINESH CH. DEY
R/O NEW ALIPURDUAR
P.O. ALIPURDUAR
DIST- JALPAIGURI
Page No.# 9/10
PIN-786121
WEST BENGAL
VERSUS
THE UNION OF INDIA and 4 ORS
REPRESENTED BY THE SECRETARY TO THE GOVT. OF INDIA
MINISTRY OF RAILWAYS
RAIL BHAWAN
NEW DELHI-01
2:THE CHIEF COMMERCIAL MANAGER
NORTHEAST FRONTIER RAILWAY
MALIGAON
GUWAHATI
ASSAM
3:THE GENERAL MANAGER
NORTHEAST FRONTIER RAILWAY
MALIGAON
GUWAHATI
ASSAM
4:THE DIVISIONAL COMMERCIAL MANAGER
NF RAILWAY
ALIPUDUAR JUNCTION
DIST- JALPAIGURI
WEST BENGAL
5:STATION SUPERINTENDENT
N.F. RAILWAY
NEW COOCH BEHAR
DIST- COOCH BEHAR
WEST BENGAL
------------
Advocate for : MR.K N CHOUDHURY
Advocate for : appearing for THE UNION OF INDIA and 4 ORS
BEFORE
HONOURABLE MR. JUSTICE MANISH CHOUDHURY
ORDER
Date : 23.02.2022 On the prayer of Mr. R. Dubey, learned counsel for the petitioners and Mr. B. Sharma, learned Standing Counsel, Railways, list the cases on 17.03.2022.
Page No.# 10/10 JUDGE Comparing Assistant