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[Cites 0, Cited by 1] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(2) in Tamil Nadu Hill Areas (Preservation of Trees) Act, 1955

(2)No person shall use, or cause to be used, any land with a slope of less than one in three for new cultivation except with the previous permission of the [Committee which] may, while granting such permission impose such conditions as [it] may deem fit including those relating to soil conservation measures.