Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 70(1)] [Section 70] [Entire Act]

State of Haryana - Subsection

Section 70(1)(viii) in The Haryana Municipal Act, 1973

(viii)[ a tax on the consumption of electricity at the rate of two percent of the electricity bill consumed by any person within the limits of the municipality;] [Substituted by Haryana Act No. 32 of 2017, dated 23.11.2017]