Section 4 in Punjab Panchayat Samitis and Zila Parishads Finance, Budget and Accounts Rules, 2014
4. Unauthorized forms not to be used.
- No form other than those prescribed in these rules, shall be used by the Panchayat Samiti or Zila Parishad:Provided that Central Government or State Government may prescribe forms for execution of any scheme or otherwise.
