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[Cites 0, Cited by 0] [Section 27A(2)] [Section 27A] [Entire Act]

State of West Bengal - Subsection

Section 27A(2)(a) in West Bengal Town and Country (Planning and Development) Act, 1979

(a)all Directors and members of the Kolkata Metropolitan Water and Sanitation Authority and all members and other persons constituting committees thereunder, shall be deemed to have vacated their respective offices;