Bombay High Court
Sunil Ashok Kondugale vs The State Of Maharashtra on 28 August, 2023
Author: M. S. Karnik
Bench: M. S. Karnik
Urmila Ingale 11. ba 680.23.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
BAIL APPLICATION NO. 680 OF 2023
Sunil Ashok Kondugale ..Applicant
VS.
The State of Maharashtra ..Respondent
Mr. Bhavin Jain i/b Mr. Ajeet Shirodkar, for the Applicant.
Ms. Rutuja Ambekar, APP for the State.
CORAM : M. S. KARNIK, J.
DATE : AUGUST 28, 2023
P.C. :
1. Learned APP seeks some time to file reply.
2. Reply to be filed by 25/09/2023 with advance copy to the applicant.
3. Stand over to 05/10/2023.
(M. S. KARNIK, J.) 1/1 Signed by: Urmila P. Ingale Designation: PS To Honourable Judge Date: 28/08/2023 14:53:10